Masood Khan (Kotedar) vs State Of U.P. Thru Secy. And 2 ...
2013 Latest Caselaw 6221 ALL

Citation : 2013 Latest Caselaw 6221 ALL
Judgement Date : 1 October, 2013

Allahabad High Court

Masood Khan (Kotedar) vs State Of U.P. Thru Secy. And 2 ... on 1 October, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 43672 of 2013
 

 
Petitioner :- Masood Khan (Kotedar)
 
Respondent :- State Of U.P. Thru Secy. And 2 Others
 
Counsel for Petitioner :- Surendra Nath Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Pursuant to the Order dated 4th September, 2013, the case has been put up today as a fresh case.

Learned Standing Counsel appearing for the respondent Nos. 1, 2 and 3 prays for further time to do the needful as mentioned in the Order dated 4th September, 2013.

Let this be done by the next date fixed in the matter.

Put up as fresh on 31st October, 2013.

Interim Order, as contained in the Order dated 4th September, 2013, will continue to remain in operation till the next date fixed in the matter.

Order Date :- 1.10.2013

Priyanka