Anand Kumar Patel vs State Of U.P.And Others
2013 Latest Caselaw 7224 ALL

Citation : 2013 Latest Caselaw 7224 ALL
Judgement Date : 29 November, 2013

Allahabad High Court

Anand Kumar Patel vs State Of U.P.And Others on 29 November, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 46561 of 2012
 

 
Petitioner :- Anand Kumar Patel
 
Respondent :- State Of U.P.And Others
 
Counsel for Petitioner :- K.M.Tripathi
 
Counsel for Respondent :- C.S.C.,Anuj Kumar
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel prays for and is granted four weeks further time to file affidavit of compliance.

List this case in January, 2014.

Order Date :- 29.11.2013

Download the LatestLaws.com Mobile App