Adesh Kumar Kashyap And Another vs State Of U.P. Thru Secy. And 3 ...
2013 Latest Caselaw 7219 ALL

Citation : 2013 Latest Caselaw 7219 ALL
Judgement Date : 29 November, 2013

Allahabad High Court

Adesh Kumar Kashyap And Another vs State Of U.P. Thru Secy. And 3 ... on 29 November, 2013

Bench: B. Amit Sthalekar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 65356 of 2013
 

 
Petitioner :- Adesh Kumar Kashyap And Another
 
Respondent :- State Of U.P. Thru Secy. And 3 Others
 
Counsel for Petitioner :- Ved Prakash Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble B. Amit Sthalekar,J.

There is no proof of age of the petitioner no.2-girl.

Learned Standing Counsel to obtain instructions.

Put up on 10.12.2013, as fresh.

Order Date :- 29.11.2013

N Tiwari

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