Raj Kumar Jagga vs Punit Kukreja
2013 Latest Caselaw 7214 ALL

Citation : 2013 Latest Caselaw 7214 ALL
Judgement Date : 29 November, 2013

Allahabad High Court

Raj Kumar Jagga vs Punit Kukreja on 29 November, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3317 of 2012
 

 
Appellant :- Raj Kumar Jagga
 
Respondent :- Punit Kukreja
 
Counsel for Appellant :- G.D. Mishra,A.K.S. Bais
 
Counsel for Respondent :- S.W.Ali
 

 
Hon'ble Rajes Kumar,J.

Sri Punit Kukreja and Sri Raj Kumar Jagga appeared in person in the Court. Both have made claim and counter claim and allegations against each other.

In view of the above, both are directed to file an affidavit about the current state of affairs.

List on 24.1.2014.

Order Date :- 29.11.2013

Download the LatestLaws.com Mobile App