Smt. Nagendri Devi And 6 Ors. vs State Of U.P.& 4 Ors.
2013 Latest Caselaw 7198 ALL

Citation : 2013 Latest Caselaw 7198 ALL
Judgement Date : 28 November, 2013

Allahabad High Court

Smt. Nagendri Devi And 6 Ors. vs State Of U.P.& 4 Ors. on 28 November, 2013

Bench: Rajes Kumar, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 65087 of 2013
 

 
Petitioner :- Smt. Nagendri Devi And 6 Ors.
 
Respondent :- State Of U.P.& 4 Ors.
 
Counsel for Petitioner :- Arvind Agrawal
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter.

Order Date :- 28.11.2013

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