Omkar Singh & Another vs State Of U.P. & Another
2013 Latest Caselaw 7193 ALL

Citation : 2013 Latest Caselaw 7193 ALL
Judgement Date : 28 November, 2013

Allahabad High Court

Omkar Singh & Another vs State Of U.P. & Another on 28 November, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 2885 of 2013
 

 
Revisionist :- Omkar Singh & Another
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Brijesh Sahai,Amit Kumar Singh,Sudhanshu Pratap Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

No one is present on behalf of the revisionists to press this revision.

List this case in the next cause list for hearing on admission.

Order Date :- 28.11.2013

Monika

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