Ran Pal vs State Of U.P.
2013 Latest Caselaw 7184 ALL

Citation : 2013 Latest Caselaw 7184 ALL
Judgement Date : 28 November, 2013

Allahabad High Court

Ran Pal vs State Of U.P. on 28 November, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 3642 of 2013
 

 
Applicant :- Ran Pal
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rahul Jain
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

As prayed by learned counsel for the applicant, list this case in the next cause list.

Order Date :- 28.11.2013

Monika

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