Babblu @ Jogesh vs State Of U.P.
2013 Latest Caselaw 7176 ALL

Citation : 2013 Latest Caselaw 7176 ALL
Judgement Date : 27 November, 2013

Allahabad High Court

Babblu @ Jogesh vs State Of U.P. on 27 November, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 3445 of 2009
 

 
Revisionist :- Babblu @ Jogesh
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- Ashutosh Upadhyay
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

No one is present on behalf of the revisionist to press this revision.

List in ordinary course.

Order Date :- 27.11.2013

Monika

Download the LatestLaws.com Mobile App