Phool Singh vs State Of U.P. And 4 Others
2013 Latest Caselaw 7129 ALL

Citation : 2013 Latest Caselaw 7129 ALL
Judgement Date : 26 November, 2013

Allahabad High Court

Phool Singh vs State Of U.P. And 4 Others on 26 November, 2013

Bench: Arun Tandon, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 48378 of 2013
 

 
Petitioner :- Phool Singh
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Neeraj Tripathi,B.S. Pal
 
Counsel for Respondent :- C.S.C.,A.K.Singh
 

 
Hon'ble Arun Tandon,J.

Hon'ble Anjani Kumar Mishra,J.

District Magistrate, Bijnor is directed to produce the entire records relating to the receipt of the motion of no confidence and the order issued thereon as well as the minutes of the meeting held on 16.9.2013.

List on 5.12.2013.

Interim order to continue till then.

Order Date :- 26.11.2013

Priyanka

Download the LatestLaws.com Mobile App