Dr. Ashok Kumar Shahi vs State Of U.P.& Another
2013 Latest Caselaw 7112 ALL

Citation : 2013 Latest Caselaw 7112 ALL
Judgement Date : 25 November, 2013

Allahabad High Court

Dr. Ashok Kumar Shahi vs State Of U.P.& Another on 25 November, 2013

Bench: Rajes Kumar, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 64083 of 2013
 

 
Petitioner :- Dr. Ashok Kumar Shahi
 
Respondent :- State Of U.P.& Another
 
Counsel for Petitioner :- Ashok Gupta
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

Put up day after tomorrow (27.11.2013) as fresh. Learned Standing Counsel may seek instruction that why despite the order dated 30.7.2013, the petitioner is not being permitted to join at the transferred post.

Order Date :- 25.11.2013

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