Sri Ramakant Agarwal vs State Of U.P.& 3 Ors.
2013 Latest Caselaw 7099 ALL

Citation : 2013 Latest Caselaw 7099 ALL
Judgement Date : 25 November, 2013

Allahabad High Court

Sri Ramakant Agarwal vs State Of U.P.& 3 Ors. on 25 November, 2013

Bench: Rajes Kumar, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 62105 of 2013
 

 
Petitioner :- Sri Ramakant Agarwal
 
Respondent :- State Of U.P.& 3 Ors.
 
Counsel for Petitioner :- Akhilesh Kumar Singh
 
Counsel for Respondent :- C.S.C.,Arun K.Singh -I
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

Supplementary affidavit filed today is taken on record. Put up on 10.12.2013 as fresh. Meanwhile, learned counsel for the Moradabad Development Authority and learned Standing Counsel may file counter affidavit.

Till the next date of listing, interim order shall continue.

Order Date :- 25.11.2013

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