Smt. Sona And Ors. vs District Judge Lucknow And 4 Ors.
2013 Latest Caselaw 7085 ALL

Citation : 2013 Latest Caselaw 7085 ALL
Judgement Date : 22 November, 2013

Allahabad High Court

Smt. Sona And Ors. vs District Judge Lucknow And 4 Ors. on 22 November, 2013

Bench: Shri Narayan Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- MISC. SINGLE No. - 6308 of 2007
 

 
Petitioner :- Smt. Sona And Ors.
 
Respondent :- District Judge Lucknow And 4 Ors.
 
Counsel for Petitioner :- R.C.Pathak,Anurag Srivastava,R.K.Upadhyay
 
Counsel for Respondent :- C.S.C.,Mahesh Chandra
 

 
Hon'ble Shri Narayan Shukla,J.

List is being revised. Case is called out. None appears to press the reliefs sought in the writ petition. Accordingly, the writ petition is dismissed for want of prosecution.

Order Date :- 22.11.2013

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