Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Sachchitanand And Others vs State Of U.P. & Others
2013 Latest Caselaw 7084 ALL

Citation : 2013 Latest Caselaw 7084 ALL
Judgement Date : 22 November, 2013

Allahabad High Court
Sachchitanand And Others vs State Of U.P. & Others on 22 November, 2013
Bench: Satish Chandra



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- SERVICE SINGLE No. - 200 of 1994
 

 
Petitioner :- Sachchitanand And Others
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Rakesh Kr.Yadav
 
Counsel for Respondent :- C.S.C.,P.S.Mehra
 

 
Hon'ble Dr. Satish Chandra,J.

List has been revised.

None appeared on behalf of the petitioner to press this petition.

It may be mentioned that the law helps those who are vigilant and not those who sleep over their rights as per the maxim, "VIGILANTIBUS, ET NON DORMIENIBUS, JURA SUB VENIUNT".

The writ petition is dismissed for want of prosecution.

Order Date :- 22.11.2013

VNP/-

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter