B.L.Verma vs D.I.O.S. Bahraich
2013 Latest Caselaw 7083 ALL

Citation : 2013 Latest Caselaw 7083 ALL
Judgement Date : 22 November, 2013

Allahabad High Court

B.L.Verma vs D.I.O.S. Bahraich on 22 November, 2013

Bench: Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- SERVICE SINGLE No. - 892 of 1991
 

 
Petitioner :- B.L.Verma
 
Respondent :- D.I.O.S. Bahraich
 
Counsel for Petitioner :- Kapil Deo,O.P.Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Satish Chandra,J.

List has been revised.

None appeared on behalf of the petitioner to press this petition.

It may be mentioned that the law helps those who are vigilant and not those who sleep over their rights as per the maxim, "VIGILANTIBUS, ET NON DORMIENIBUS, JURA SUB VENIUNT".

The writ petition is dismissed for want of prosecution.

Order Date :- 22.11.2013

VNP/-

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