Basudev Shukla And Others vs State Of U.P. And Others
2013 Latest Caselaw 7082 ALL

Citation : 2013 Latest Caselaw 7082 ALL
Judgement Date : 22 November, 2013

Allahabad High Court

Basudev Shukla And Others vs State Of U.P. And Others on 22 November, 2013

Bench: Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- SERVICE SINGLE No. - 10091 of 1993
 

 
Petitioner :- Basudev Shukla And Others
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- A.R.Khan,N.L.Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Satish Chandra,J.

List has been revised.

None appeared on behalf of the petitioner to press this petition.

It may be mentioned that the law helps those who are vigilant and not those who sleep over their rights as per the maxim, "VIGILANTIBUS, ET NON DORMIENIBUS, JURA SUB VENIUNT".

The writ petition is dismissed for want of prosecution.

Order Date :- 22.11.2013

VNP/-

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