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Surendra Kumar Jain vs State Of U.P.& 3 Ors.
2013 Latest Caselaw 7066 ALL

Citation : 2013 Latest Caselaw 7066 ALL
Judgement Date : 21 November, 2013

Allahabad High Court
Surendra Kumar Jain vs State Of U.P.& 3 Ors. on 21 November, 2013
Bench: Rajes Kumar, Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 62108 of 2013
 

 
Petitioner :- Surendra Kumar Jain
 
Respondent :- State Of U.P.& 3 Ors.
 
Counsel for Petitioner :- Akhilesh Kumar Singh
 
Counsel for Respondent :- C.S.C.,Arun K.Singh-I
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

Civil Misc. Correction Application.

In fourth paragraph of the order dated 13.11.2013, in place of words "Unnao-Shuklaganj Development Authority, Unnao, the words "Ayodhya-Faizabad Development Authority, Faizabad" be read.

The application is allowed.

Order Date :- 21.11.2013

OP

 

 

 
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