Smt. Chitra vs Union Of India And 4 Others
2013 Latest Caselaw 7049 ALL

Citation : 2013 Latest Caselaw 7049 ALL
Judgement Date : 20 November, 2013

Allahabad High Court

Smt. Chitra vs Union Of India And 4 Others on 20 November, 2013

Bench: Arun Tandon, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 42153 of 2013
 

 
Petitioner :- Smt. Chitra
 
Respondent :- Union Of India And 4 Others
 
Counsel for Petitioner :- Dinesh Kumar
 
Counsel for Respondent :- A.S.G.I.,Fujail Ahmad Ansari,Gulab Anand,Prakash Padia,S.C.
 

 
Hon'ble Arun Tandon,J.

Hon'ble Anjani Kumar Mishra,J.

On the request of the learned counsel for the parties, put up on 25.11.2013.

Interim order to continue till then.

Learned counsel for the respondent no. 5 states that the counter affidavit has been filed on 18.9.2013. The same is not on record. Office is directed to trace out the same and place it on record.

Order Date :- 20.11.2013

Priyanka

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