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Shuchittvan Rastogi vs Commissioner Of Income Tax ...
2013 Latest Caselaw 7047 ALL

Citation : 2013 Latest Caselaw 7047 ALL
Judgement Date : 20 November, 2013

Allahabad High Court
Shuchittvan Rastogi vs Commissioner Of Income Tax ... on 20 November, 2013
Bench: Rajiv Sharma, Satish Chandra



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 
Case :- INCOME TAX APPEAL No. - 5 of 2012
 
Appellant :- Shuchittvan Rastogi
 
Respondent :- Commissioner Of Income Tax Lko.And Another
 
Counsel for Appellant :- Pradeep Agrawal
 
Counsel for Respondent :- D.D.Chopra
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Dr. Satish Chandra,J.

Allowed vide order of date passed on Income Tax Appeal No. 02 of 2012.

Order Date :- 20.11.2013

Ajit/-

 

 

 
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