Citation : 2013 Latest Caselaw 7046 ALL
Judgement Date : 20 November, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- INCOME TAX APPEAL No. - 3 of 2012 Appellant :- Shuchittvan Rastogi Respondent :- Commissioner Of Income Tax Range-1 Income Tax Office & Anr Counsel for Appellant :- Pradeep Agarwal Counsel for Respondent :- D.D. Chopra Hon'ble Rajiv Sharma,J.
Hon'ble Dr. Satish Chandra,J.
Allowed vide order of date passed on Income Tax Appeal No. 02 of 2012.
Order Date :- 20.11.2013
Ajit/-
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