Syed Hesham Qadri vs Registrar General,High Court ...
2013 Latest Caselaw 6982 ALL

Citation : 2013 Latest Caselaw 6982 ALL
Judgement Date : 14 November, 2013

Allahabad High Court

Syed Hesham Qadri vs Registrar General,High Court ... on 14 November, 2013

Bench: Rajes Kumar, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 60293 of 2013
 

 
Petitioner :- Syed Hesham Qadri
 
Respondent :- Registrar General,High Court Alld.And 2 Ors.
 
Counsel for Petitioner :- Ghazala Bano Quadari
 
Counsel for Respondent :- C.S.C.,Manish Goyal
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

Learned counsel for the petitioner states that petitioner has died. She prays for and is granted two weeks time to file substitution application.

Put up on 28.11.2013 as fresh.

Order Date :- 14.11.2013

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