Citation : 2013 Latest Caselaw 6948 ALL
Judgement Date : 11 November, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - A No. - 61541 of 2013 Petitioner :- Dr. Rajendra Singh (Retired Professor) Respondent :- State Of U.P.& 5 Ors. Counsel for Petitioner :- Ashok Nath Tripathi Counsel for Respondent :- C.S.C. Hon'ble Rajes Kumar,J.
Hon'ble Mahesh Chandra Tripathi,J.
List on 25.11.2013 along with the record of Writ Petition No. 14701 of 2011 giving full particular of the case. Meanwhile, the respondents, if so advised, may file counter affidavit.
Order Date :- 11.11.2013
OP
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