Umesh Sharma vs State Of U.P.
2013 Latest Caselaw 6943 ALL

Citation : 2013 Latest Caselaw 6943 ALL
Judgement Date : 11 November, 2013

Allahabad High Court

Umesh Sharma vs State Of U.P. on 11 November, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 10354 of 2013
 

 
Applicant :- Umesh Sharma
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- J.S.P. Singh,Amit Misra,Vinod Singh
 
Counsel for Opposite Party :- Govt. Advocate,Satish Kumar Tyagi
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the applicant is present.

This is the second bail application of the accused applicant.

The case is released.

List this case before another bench after obtaining nomination from Hon'ble the Chief Justice.

Order Date :- 11.11.2013

Monika

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