Vinay Khetan vs Union Of India & Others
2013 Latest Caselaw 6914 ALL

Citation : 2013 Latest Caselaw 6914 ALL
Judgement Date : 7 November, 2013

Allahabad High Court

Vinay Khetan vs Union Of India & Others on 7 November, 2013

Bench: Sunil Ambwani, Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT TAX No. - 58 of 2007
 

 
Petitioner :- Vinay Khetan
 
Respondent :- Union Of India & Others
 
Counsel for Petitioner :- Vivek Kohli,Nandini Gidwaney,Vinay Saran
 
Counsel for Respondent :- S.C.,A. Kumar,A.N. Mahajan,B.J. Agarwal,D. Awasthi,G. Krishna,R.K. Upadhyaya,S. Chopra
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Surya Prakash Kesarwani,J.

Dismissed.

For order, see our order of date passed on the separate sheets of Writ Tax No.523 of 2006.

Order Date :- 7.11.2013

Mukesh

Download the LatestLaws.com Mobile App