Vinay Khetan vs Union Of India & Others
2013 Latest Caselaw 6911 ALL

Citation : 2013 Latest Caselaw 6911 ALL
Judgement Date : 7 November, 2013

Allahabad High Court

Vinay Khetan vs Union Of India & Others on 7 November, 2013

Bench: Sunil Ambwani, Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT TAX No. - 920 of 2008
 

 
Petitioner :- Vinay Khetan
 
Respondent :- Union Of India & Others
 
Counsel for Petitioner :- Vivek Kohli,Nandini Gidwaney,Vinay Saran
 
Counsel for Respondent :- C.S.C.,D. Awasthi
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Surya Prakash Kesarwani,J.

Dismissed.

For order, see our order of date passed on the separate sheets of Writ Tax No.523 of 2006.

Order Date :- 7.11.2013

Mukesh

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