Citation : 2013 Latest Caselaw 6898 ALL
Judgement Date : 7 November, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 25 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 22627 of 2013 Applicant :- Satish Opposite Party :- State Of U.P. Counsel for Applicant :- Gaurav Kakkar Counsel for Opposite Party :- Govt. Advocate Hon'ble Mrs. Jayashree Tiwari,J.
Case called out in the revised list.
Learned counsel for the applicant is present.
List this matter in the next cause list.
Order Date :- 7.11.2013
Monika
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