Citation : 2013 Latest Caselaw 6893 ALL
Judgement Date : 7 November, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- WRIT TAX No. - 1772 of 2006 Petitioner :- M/S Paramount Trading Co. Partner Iqbal Samsi Respondent :- Union Of India Thru' Secretary, Min. Of Finance & Others Counsel for Petitioner :- M. Manglik Counsel for Respondent :- S.C.,Ashok Kumar,B.Agrawal Hon'ble Sunil Ambwani,J.
Hon'ble Surya Prakash Kesarwani,J.
Dismissed.
For order, see our order of date passed on the separate sheets of Writ Tax No.523 of 2006.
Order Date :- 7.11.2013
Mukesh
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