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M/S Designco vs Union Of India & Others
2013 Latest Caselaw 6892 ALL

Citation : 2013 Latest Caselaw 6892 ALL
Judgement Date : 7 November, 2013

Allahabad High Court
M/S Designco vs Union Of India & Others on 7 November, 2013
Bench: Sunil Ambwani, Surya Prakash Kesarwani



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT TAX No. - 829 of 2006
 

 
Petitioner :- M/S Designco
 
Respondent :- Union Of India & Others
 
Counsel for Petitioner :- Dhruv Agrawal,Dev Kant Pandey
 
Counsel for Respondent :- S.C.,A.Kumar,A.N. Mahajan,B.J.Agarwal,D. Awasthi,G. Krishna,R.K. Upadhyay,S.Chopra
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Surya Prakash Kesarwani,J.

Dismissed.

For order, see our order of date passed on the separate sheets of Writ Tax No.523 of 2006.

Order Date :- 7.11.2013

Mukesh

 

 

 
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