Sunrise Overseas Thru' Partner ... vs Union Of India Thru' Secretary ...
2013 Latest Caselaw 6891 ALL

Citation : 2013 Latest Caselaw 6891 ALL
Judgement Date : 7 November, 2013

Allahabad High Court

Sunrise Overseas Thru' Partner ... vs Union Of India Thru' Secretary ... on 7 November, 2013

Bench: Sunil Ambwani, Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT TAX No. - 501 of 2007
 

 
Petitioner :- Sunrise Overseas Thru' Partner Shakeel Azhar
 
Respondent :- Union Of India Thru' Secretary Min. Of Finance & Others
 
Counsel for Petitioner :- Z.M. Naiyer,Ali Murtaza
 
Counsel for Respondent :- S.C.,Bharatji Agarwal
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Surya Prakash Kesarwani,J.

Dismissed.

For order, see our order of date passed on the separate sheets of Writ Tax No.523 of 2006.

Order Date :- 7.11.2013

Mukesh

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