Shri Balesh Dhar Dwivedi And 4 ... vs State Of U.P. And 2 Others
2013 Latest Caselaw 6885 ALL

Citation : 2013 Latest Caselaw 6885 ALL
Judgement Date : 7 November, 2013

Allahabad High Court

Shri Balesh Dhar Dwivedi And 4 ... vs State Of U.P. And 2 Others on 7 November, 2013

Bench: Rajes Kumar, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 56959 of 2013
 

 
Petitioner :- Shri Balesh Dhar Dwivedi And 4 Others
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Anjali Upadhya,Hanuman Upadhyaya
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

Counter affidavit filed today is taken on record.

On the request of Sri Hanuman Upadhyaya, Advocate, put up tomorrow (8.11.2013) as fresh.

Order Date :- 7.11.2013

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