Javed vs State Of U.P.
2013 Latest Caselaw 6883 ALL

Citation : 2013 Latest Caselaw 6883 ALL
Judgement Date : 7 November, 2013

Allahabad High Court

Javed vs State Of U.P. on 7 November, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 22628 of 2013
 

 
Applicant :- Javed
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Amit Daga,Ajay Kumar Pandey,Sushil Kumar Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the applicant is present.

List this matter in the next cause list.

Order Date :- 7.11.2013

Monika

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