Citation : 2013 Latest Caselaw 6870 ALL
Judgement Date : 6 November, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 25 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 30060 of 2013 Applicant :- Mukesh @ Mungari Opposite Party :- State Of U.P. Counsel for Applicant :- Pankaj Sharma Counsel for Opposite Party :- Govt. Advocate Hon'ble Mrs. Jayashree Tiwari,J.
Case called out in the revised list.
Learned counsel for the petitioner-applicant is present.
Let counter affidavit be filed within two weeks.
Rejoinder affidavit, if any, may also be filed within one week thereafter.
List immediately after expiry of three weeks.
Order Date :- 6.11.2013
Monika
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