Haji Bholu vs State Of U.P.
2013 Latest Caselaw 6868 ALL

Citation : 2013 Latest Caselaw 6868 ALL
Judgement Date : 6 November, 2013

Allahabad High Court

Haji Bholu vs State Of U.P. on 6 November, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 30347 of 2013
 

 
Applicant :- Haji Bholu
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Anadi Krishna Narayana,S. Faiz Hasnain
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the applicant is present.

Learned A.G.A. to obtain instructions with regard to each para of the affidavit annexed to the bail application in detail.

List this matter on 28.11.2013.

Order Date :- 6.11.2013

Monika

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