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Manish Kumar vs Sri Majid Ali, Ias. Prin. Secy. ...
2013 Latest Caselaw 2781 ALL

Citation : 2013 Latest Caselaw 2781 ALL
Judgement Date : 24 May, 2013

Allahabad High Court
Manish Kumar vs Sri Majid Ali, Ias. Prin. Secy. ... on 24 May, 2013
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CONTEMPT No. - 379 of 2013
 

 
Petitioner :- Manish Kumar
 
Respondent :- Sri Majid Ali, Ias. Prin. Secy. Panchayati Raj Deptt. Govt.
 
Petitioner Counsel :- A.R. Masoodi,Pawan Kumar Misra
 

 
Hon'ble Ajai Lamba,J.

(C.M.A.No.49960 of 2013)

Counter and rejoinder affidavit are taken on record.

List on 09.7.2013.

Order Date :- 24.5.2013

A.Nigam

 

 

 
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