Ashish Mishra vs State Of U.P. & Another
2013 Latest Caselaw 2768 ALL

Citation : 2013 Latest Caselaw 2768 ALL
Judgement Date : 24 May, 2013

Allahabad High Court

Ashish Mishra vs State Of U.P. & Another on 24 May, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- CRIMINAL REVISION No. - 567 of 2013
 

 
Petitioner :- Ashish Mishra
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Sanjay Kumar
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

On the request of the learned counsel for the revisionist, list this case in the week commencing 1st July, 2013.

Order Date :- 24.5.2013

Mustaqeem.

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