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Brijesh Pandey vs State Of U.P. & 3 Others
2013 Latest Caselaw 2767 ALL

Citation : 2013 Latest Caselaw 2767 ALL
Judgement Date : 24 May, 2013

Allahabad High Court
Brijesh Pandey vs State Of U.P. & 3 Others on 24 May, 2013
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- CRIMINAL REVISION No. - 1386 of 2013
 

 
Petitioner :- Brijesh Pandey
 
Respondent :- State Of U.P. & 3 Others
 
Petitioner Counsel :- Kamal Dev Pandey
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Heard learned counsel for the revisionist and the learned AGA.

Learned AGA is directed to seek instructions as directed earlier by this Court.

Issue notice to the respondents no.2, 3 and 4, returnable within a period of three weeks, who shall file counter affidavit within the aforesaid period.

List this case in the second week of July, 2013.

Order Date :- 24.5.2013

Mustaqeem.

 

 

 
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