Citation : 2013 Latest Caselaw 2766 ALL
Judgement Date : 24 May, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- CRIMINAL REVISION No. - 356 of 2013 Petitioner :- Noor Zafar & Others Respondent :- State Of U.P. & Another Petitioner Counsel :- M.R. Khan Respondent Counsel :- Govt. Advocate,R.S.Misra Hon'ble Naheed Ara Moonis,J.
On the request of the learned counsel for the revisionists, list this case in the next cause list.
Order Date :- 24.5.2013
Mustaqeem.
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