Citation : 2013 Latest Caselaw 2761 ALL
Judgement Date : 24 May, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- CONTEMPT No. - 851 of 2013 Petitioner :- Sunil Dubey Respondent :- Sri Sanjay Prasad Commissioner Faizabad Division Faizabd Petitioner Counsel :- S.C. Sitapuri,Amitabh Shukla Hon'ble Ajai Lamba,J.
(C.M.A.No.49954 of 2013)
Application and affidavit are taken on record.
List on 09.7.2013.
Order Date :- 24.5.2013
A.Nigam
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