Dwarika @ Chandrika Yadav vs State Of U.P.
2013 Latest Caselaw 2757 ALL

Citation : 2013 Latest Caselaw 2757 ALL
Judgement Date : 24 May, 2013

Allahabad High Court

Dwarika @ Chandrika Yadav vs State Of U.P. on 24 May, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- CRIMINAL REVISION No. - 594 of 2013
 

 
Petitioner :- Dwarika @ Chandrika Yadav
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Santosh Kumar Chaubey
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Summon the lower court's record within three weeks.

List this case after three weeks along with the record.

Order Date :- 24.5.2013

Mustaqeem.

Download the LatestLaws.com Mobile App