Ram Palat Yadav And Others vs State Of U.P. Through Principal ...
2013 Latest Caselaw 2756 ALL

Citation : 2013 Latest Caselaw 2756 ALL
Judgement Date : 24 May, 2013

Allahabad High Court

Ram Palat Yadav And Others vs State Of U.P. Through Principal ... on 24 May, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 1485 of 2012
 

 
Petitioner :- Ram Palat Yadav And Others
 
Respondent :- State Of U.P. Through Principal Secy.Irrigation Deptt. &Ors.
 
Petitioner Counsel :- A.M. Tripathi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Ajai Lamba,J.

On joint request, list this case on 15 July 2013.

Order Date :- 24.5.2013

A.Nigam

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