Moti Lal Yadav vs State Of U.P. Thru Secy. Deptt. Of ...
2013 Latest Caselaw 2754 ALL

Citation : 2013 Latest Caselaw 2754 ALL
Judgement Date : 24 May, 2013

Allahabad High Court

Moti Lal Yadav vs State Of U.P. Thru Secy. Deptt. Of ... on 24 May, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 3958 of 2012
 

 
Petitioner :- Moti Lal Yadav
 
Respondent :- State Of U.P. Thru Secy. Deptt. Of Forest & 4 Others
 
Petitioner Counsel :- Amar Nath Dubey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Ajai Lamba,J.

(C.M.A.No.50080 of 2013)

Application and counter affidavit are taken on record.

Let the main case be listed in second week of July 2013.

Order Date :- 24.5.2013

A.Nigam

Download the LatestLaws.com Mobile App