Ram Naresh Yadav vs Mr.Raj Shekhar Singh,Presently ...
2013 Latest Caselaw 2751 ALL

Citation : 2013 Latest Caselaw 2751 ALL
Judgement Date : 24 May, 2013

Allahabad High Court

Ram Naresh Yadav vs Mr.Raj Shekhar Singh,Presently ... on 24 May, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CONTEMPT No. - 108 of 2013
 

 
Petitioner :- Ram Naresh Yadav
 
Respondent :- Mr.Raj Shekhar Singh,Presently Posted As District
 
Petitioner Counsel :- M.S. Rathore
 

 
Hon'ble Ajai Lamba,J.

On joint request, list this case in second week of July 2013.

Order Date :- 24.5.2013

A.Nigam

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