Chhutkan vs State Of U.P.
2013 Latest Caselaw 2738 ALL

Citation : 2013 Latest Caselaw 2738 ALL
Judgement Date : 24 May, 2013

Allahabad High Court

Chhutkan vs State Of U.P. on 24 May, 2013

Bench: Anil Kumar Sharma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL DEFECTIVE U/S 374 CR.P.C. No. - 223 of 2013
 

 
Appellant :- Chhutkan
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Uttar Kumar Goswami
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Anil Kumar Sharma,J.

Passed over on the illness slip of Sri Uttar Kumar Goswami, learned counsel for the appellant.

List in the next cause list.

Order Date :- 24.5.2013

AHN

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