Thursday, 30, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Ranjeet & Another vs State Of U.P.
2013 Latest Caselaw 2737 ALL

Citation : 2013 Latest Caselaw 2737 ALL
Judgement Date : 24 May, 2013

Allahabad High Court
Ranjeet & Another vs State Of U.P. on 24 May, 2013
Bench: Vinod Prasad, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 4241 of 2006
 

 
Appellant :- Ranjeet & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- D.K. Dwivedi,B.N.Singh,Prashant Kumar Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Vinod Prasad,J.

Hon'ble Anjani Kumar Mishra,J.

List this appeal before a Bench of which one of us Vinod Prasad, J is sitting with Surendra Kumar, J whenever it is formed.

Order Date :- 24.5.2013

Priyanka

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter