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Shiv Poojan Patel And Another vs Ram Bhajan And Another
2013 Latest Caselaw 2682 ALL

Citation : 2013 Latest Caselaw 2682 ALL
Judgement Date : 23 May, 2013

Allahabad High Court
Shiv Poojan Patel And Another vs Ram Bhajan And Another on 23 May, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1253 of 2013
 

 
Appellant :- Shiv Poojan Patel And Another
 
Respondent :- Ram Bhajan And Another
 
Counsel for Appellant :- H.K. Asthana
 
Counsel for Respondent :- Pushpendra Kumar,D.K Prasad
 

 
Hon'ble Rajes Kumar,J.

No written explanation has been filed by Sri Pushpendra Kumar and Sri D.K. Prasad, Advocates. As prayed, two weeks time is allowed to file the reply.

List in first week of July, 2013.

Order Date :- 23.5.2013

OP

 

 

 
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