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Dr. Bhuvan Bhaskar Srivastava vs State Of U.P. & Another
2013 Latest Caselaw 2668 ALL

Citation : 2013 Latest Caselaw 2668 ALL
Judgement Date : 23 May, 2013

Allahabad High Court
Dr. Bhuvan Bhaskar Srivastava vs State Of U.P. & Another on 23 May, 2013
Bench: Ravindra Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- U/S 482/378/407 No. - 3766 of 2007
 

 
Petitioner :- Dr. Bhuvan Bhaskar Srivastava
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- V.K. Shahi
 
Respondent Counsel :- Govt. Advocate,Jawed Murtaza,V.K.Singh
 

 
Hon'ble Ravindra Singh,J.

Heard learned counsel for the applicant and learned A.G.A.

This is correction application no.49967 of 2013. After perusing the record the order dated 14.5.2013  is hereby corrected  by mentioning 245(2)  Cr.P.C. in place of 145(2) Cr.P.C. in last third line of fourth para of the order.

Accordingly the correction application is allowed.

Order Date :- 23.5.2013

RPD

 

 

 
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