Jagannath Pal vs State Of U.P.
2013 Latest Caselaw 2661 ALL

Citation : 2013 Latest Caselaw 2661 ALL
Judgement Date : 23 May, 2013

Allahabad High Court

Jagannath Pal vs State Of U.P. on 23 May, 2013

Bench: Ravindra Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- BAIL No. - 963 of 2013
 

 
Petitioner :- Jagannath Pal
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Anoop Srivastava-Ii
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ravindra Singh,J.

As prayed put up tomorrow.

Order Date :- 23.5.2013

RPD

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