Veer Pal vs State Of U.P. Through Principal ...
2013 Latest Caselaw 2435 ALL

Citation : 2013 Latest Caselaw 2435 ALL
Judgement Date : 20 May, 2013

Allahabad High Court

Veer Pal vs State Of U.P. Through Principal ... on 20 May, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 867 of 2011
 

 
Petitioner :- Veer Pal
 
Respondent :- State Of U.P. Through Principal Secy. P.W.D. Lucknow & Ors.
 
Petitioner Counsel :- A.M.Tripathi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the petitioner prays for time.

List again.

Order Date :- 20.5.2013

A.Nigam

Download the LatestLaws.com Mobile App