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The Oriental Insurance Co. Ltd. vs Ashu Shukla And Others
2013 Latest Caselaw 2328 ALL

Citation : 2013 Latest Caselaw 2328 ALL
Judgement Date : 17 May, 2013

Allahabad High Court
The Oriental Insurance Co. Ltd. vs Ashu Shukla And Others on 17 May, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 313 of 2013
 

 
Petitioner :- The Oriental Insurance Co. Ltd.
 
Respondent :- Ashu Shukla And Others
 
Petitioner Counsel :- Arun Prakash
 

 
Hon'ble Rajes Kumar,J.

Three weeks time is allowed to take steps to serve the respondents by registered post.

Order Date :- 17.5.2013

OP

 

 

 
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