Citation : 2013 Latest Caselaw 2327 ALL
Judgement Date : 17 May, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- FIRST APPEAL FROM ORDER No. - 304 of 2013 Petitioner :- The Oriental Insurance Co. Ltd. Respondent :- Ram Sewak And Anr. Petitioner Counsel :- S.K. Mehrotra Respondent Counsel :- Ram Singh Hon'ble Rajes Kumar,J.
Sri Ram Singh, learned counsel appearing on behalf of respondent no. 1 prays for and is granted three weeks time to file counter affidavit.
List in July, 2013. Office is directed to give a fresh report about the service of notice on respondent no. 2.
Order Date :- 17.5.2013
OP
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