Sahab Singh & Another vs State Of U.P.
2013 Latest Caselaw 2324 ALL

Citation : 2013 Latest Caselaw 2324 ALL
Judgement Date : 17 May, 2013

Allahabad High Court

Sahab Singh & Another vs State Of U.P. on 17 May, 2013

Bench: Vinod Prasad, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 2172 of 2013
 

 
Petitioner :- Sahab Singh & Another
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Anil Srivastava
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Vinod Prasad,J.

Hon'ble Anjani Kumar Mishra,J.

Admit

Learned AGA prays for and is granted a week's time to file objection on the bail prayer of appellant.

List both the appeals after expiry of the aforesaid period.

Order Date :- 17.5.2013

Priyanka

Download the LatestLaws.com Mobile App